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[Cites 0, Cited by 0] [Section 302(1)] [Section 302] [Entire Act]

State of Uttar Pradesh - Subsection

Section 302(1)(c) in Uttar Pradesh Municipal Corporation Act, 1959

(c)set up in any street or open space vested in the Corporation any scaffold or any temporary erection for the purpose of any work whatever, or any posts, bars, rails, boards or other things by way of enclosure, for the purpose of making mortar or depositing bricks, lime, rubbish or other materials.