Section 3(1)(c) in The Punjab Lokpal Act, 1996

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State of Punjab - Subsection

Section 3(1)(c) in The Punjab Lokpal Act, 1996

(c)if he directly allows his position as such public man to be taken advantage of by any of his family member and by reason thereof such family member secure any undue gain or favour to himself or to another person or causes harm or undue hardship to another person; or

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State of Punjab - Subsection

Section 3(1)(c) in The Punjab Lokpal Act, 1996