Delhi High Court - Orders
M/S Associated Forex Services Ltd. And ... vs Gopal Chakraverty And Ors on 17 July, 2025
Author: Manoj Kumar Ohri
Bench: Manoj Kumar Ohri
$~35
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12219/2023 & CM APPL. 48005/2023
M/S ASSOCIATED FOREX SERVICES LTD. AND
ORS. .....Petitioners
Through: Ms. Anita Sahri, Advocate.
versus
GOPAL CHAKRAVERTY AND ORS. .....Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
ORDER
% 17.07.2025
1. Learned counsel for the petitioner submits that mediation proceedings are pending between the parties.
2. Re-notify on 13.10.2025.
MANOJ KUMAR OHRI, J JULY 17, 2025 ga This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/07/2025 at 22:57:56