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Delhi High Court - Orders

M/S Associated Forex Services Ltd. And ... vs Gopal Chakraverty And Ors on 17 July, 2025

Author: Manoj Kumar Ohri

Bench: Manoj Kumar Ohri

                          $~35
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    W.P.(C) 12219/2023 & CM APPL. 48005/2023

                                    M/S ASSOCIATED FOREX SERVICES LTD. AND
                                    ORS.                                    .....Petitioners
                                                 Through: Ms. Anita Sahri, Advocate.

                                                                  versus

                                    GOPAL CHAKRAVERTY AND ORS.                                                      .....Respondent
                                                Through: None.

                                    CORAM:
                                    HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
                                                 ORDER

% 17.07.2025

1. Learned counsel for the petitioner submits that mediation proceedings are pending between the parties.

2. Re-notify on 13.10.2025.

MANOJ KUMAR OHRI, J JULY 17, 2025 ga This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/07/2025 at 22:57:56