Section 92 in Presidency Small Cause Courts Act, 1882
92. Holidays and vacations. - The Small Cause Court shall, at the commencement of each year, draw up a list of holidays and vacations to be observed in the Court, and shall submit the same for the approval of the [State Government].
Such list, when it has received such approval, shall be published in the [Official Gazette], and the said holidays and vacations shall be observed accordingly.
