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Union of India - Section

Section 29 in The Fertilizer (Control) Order, 1985

29. Laboratory for analysis.

- A fertilizer sample, drawn by an Inspector, shall be analysed in accordance with the instructions contained in Schedule II in the Central Fertilizer Quality Control and Training Institute [Faridabad or Regional Fertilizer Control Laboratories at Bombay, Madras or Kalyani (Calcutta)] [Inserted by S.O. 498(E), dated 29th June, 1989 (w.e.f. 29th June, 1989).] or in any other laboratory notified for this purpose by the State Government.[29A. Qualifications for appointment of fertilizer analyst in the fertilizer quality control laboratories.] [Inserted by S.O. 261(E), dated 16th April, 1991 (w.e.f. 16th April, 1991).] - No person shall be eligible for appointment as fertilizer analyst or analysis of fertilizer samples in the laboratories notified under Clause 29 of the order, unless the possesses the following qualifications, namely :
(1)graduate in Agriculture or Science with Chemistry as one of the subject from a recognised University, and
(2)training in fertilizer quality control and analysis at Central Fertilizer Quality Control and Training Institute, Faridabad.Provided that the fertilizer analysts appointed before the commencement of this order, who do not possess the requisite training, shall undergo prescribed training, within a period of three years, in the Central Fertilizer Quality Control and Training Institute. Faridabad, from the date of commencement of this order.