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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Assam - Subsection

Section 16(1) in Assam State Higher Education Council Act, 2017

(1)A senior administrative officer, serving or retired, not below the rank of Secretary to the State Government, having aptitude and experience in the field of education or an academician who is or has been a Vice- Chancellor or a Professor with not less than ten years of experience shall be appointed by the Government as the Mission Director of the Council:Provided that a person who has not attained the age of sixty five years shall be eligible to be appointed as the Director.