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Delhi High Court - Orders

M/S C.S. Bhatnagar And Company & Ors vs New Delhi Municipal Council & Anr on 25 February, 2022

Author: Sanjeev Sachdeva

Bench: Sanjeev Sachdeva

                                      $~14 to 18 & 24 to 26
                                      *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                      +     W.P.(C) 8977/2021 & CM. APPLS. 27937/2021, 9979/2022
                                            M/S C.S. BHATNAGAR AND COMPANY & ORS...... Petitioner
                                                          Through  Mr. Ajay Kapur, Senior Advocate
                                                                   with Ms. Mahima Dang, Advocate.

                                                                       versus

                                            NEW DELHI MUNICIPAL COUNCIL & ANR...... Respondent
                                                        Through   Mr. Tushar Sannu, Ms. Ankita
                                                                  Bhadouriya and Ms. Priyansha Sinha,
                                                                  Advocates for NDMC.

                                      +     W.P.(C) 11142/2021 & CM. APPL. 34303/2021
                                            M/S CELLAR ENTERPRISES PRIVATE LIMITED & ANR.
                                                                                     ..... Petitioner
                                                                       Through    Mr. Wasim Ashraf, Advocate.

                                                                       versus

                                            NEW DELHI MUNICIPAL COUNCIL & ORS.      ..... Respondent
                                                        Through   Mr. Abhinav Bajaj, Advocate for
                                                                  NDMC.
                                                                  Mr. Anupam Srivastava, ASC,
                                                                  GNCTD with Mr. Vasuh Misra,
                                                                  Advocate for R-3.
                                                                  Mr. Wasim Ashraf, Advocate for
                                                                  intervener.

                                      +     W.P.(C) 12075/2021 & CM. APPL. 37722/2021
                                            M/S. COMPUTER MART                                       ..... Petitioner
                                                         Through                  Mr. Wasim Ashraf, Advocate.

                                                                       versus


                                                                                                     Digitally Signed
Signature Not Verified                                                                               By:JUSTICE SANJEEV
Digitally Signed By:KUNAL                                                                            SACHDEVA
MAGGU
                                          W.P.(C) 8977-2021 & connected matters                      Signing Date:26.02.2022   1
Signing Date:27.02.2022 10:39:18                                                                     17:14
This file is digitally signed by PS
to HMJ Sanjeev Sachdeva.
                                             NEW DELHI MUNICIPAL COUNCIL & ORS...... Respondent
                                                        Through   Mr. Anupam Srivastava, ASC,
                                                                  GNCTD with Mr. Vasuh Misra,
                                                                  Advocate for R-3.
                                                                  Mr. Wasim Ashraf, Advocate for
                                                                  intervener.


                                      +     W.P.(C) 12769/2021 & CM. APPL. 47648/20212, 4894/2022
                                            INDRAESH DEVELOPERS PVT. LTD.          ..... Petitioner
                                                         Through  Mr. Wasim Ashraf, Advocate.

                                                                       versus

                                            NEW DELHI MUNICIPAL COUNCIL & ORS. ..... Respondent
                                                        Through   Mr. Piyush Jain, Assistant Standing
                                                                  Counsel for R-1 and R-2.
                                                                  Mr. Zaryab Zamal Rizvi, Advocate
                                                                  for R-7.
                                                                  Mr. Ajay Kapur, Senior Advocate
                                                                  with Ms. Mahima Dang, Advocate for
                                                                  R-4 and R-8 (c).
                                                                  Mr. Nitin Soni, Advocate for R-5.
                                                                  Mr. Wasim Ashraf, Advocate for
                                                                  intervener.


                                      +     W.P.(C) 9719/2021 & CM. APPL. 29992/2021
                                            VEENA KOHLI                                            ..... Petitioner
                                                                       Through    Mr. Wasim Ashraf, Advocate.

                                                                       versus

                                            NEW DELHI MUNICIPAL CORPORATION & ORS...Respondent
                                                        Through   Mr. Tushar Sannu, Ms. Ankita
                                                                  Bhadouriya and Ms. Priyansha Sinha,
                                                                  Advocates for NDMC.


                                                                                                     Digitally Signed
Signature Not Verified                                                                               By:JUSTICE SANJEEV
Digitally Signed By:KUNAL                                                                            SACHDEVA
MAGGU
                                          W.P.(C) 8977-2021 & connected matters                      Signing Date:26.02.2022   2
Signing Date:27.02.2022 10:39:18                                                                     17:14
This file is digitally signed by PS
to HMJ Sanjeev Sachdeva.
                                                                                         Mr. Anjum Javed, ASC, GNCTD.
                                                                                        Mr. Wasim Ashraf, Advocate for
                                                                                        intervener.



                                      +     W.P.(C) 11454/2021 & CM. APPLS. 35258/2021, 38557/2021
                                            ACHAL BHASIN & ORS.                                            ..... Petitioner
                                                         Through                        Mr. Wasim Ashraf, Advocate.

                                                                       versus

                                            NEW DELHI MUNICIPAL COUNCIL & ANR. ..... Respondent
                                                        Through   Mr. Bhupendra Pratap Singh, ASC
                                                                  with Mr. Nirvikar Verma and Mr.
                                                                  Amit, Advocates for NDMC.

                                      +     W.P.(C) 12298/2021
                                            M/S AMBASSADOR TRAVELS DELHI PRIVATE LIMITED &
                                            ANR.                                    ..... Petitioner
                                                        Through  Mr. Wasim Ashraf, Advocate.

                                                                       versus

                                            NEW DELHI MUNICIPAL COUNCIL AND ORS. ..... Respondent
                                                        Through   Mr. Abhishekh Pandey and Ms.
                                                                  Kanika Singh, Advocates for NDMC.
                                                                  Mr. Vaibhav Agnihotri, Advocate.
                                                                  Mr. Anuj Aggarwal, ASC, GNCTD
                                                                  with Ms. Ayushi Bansal,          Ms.
                                                                  Aishwarya Sharma and Mr. Sanyam
                                                                  Suri, Advocates for Respondent- 3

                                                                                  AND
                                      +     W.P.(C) 13119/2021
                                            DR RAMINDER SINGH HAZURIA AND ANR        ..... Petitioner
                                                         Through Advocate (name not given)

                                                                                                           Digitally Signed
Signature Not Verified                                                                                     By:JUSTICE SANJEEV
Digitally Signed By:KUNAL                                                                                  SACHDEVA
MAGGU
                                          W.P.(C) 8977-2021 & connected matters                            Signing Date:26.02.2022   3
Signing Date:27.02.2022 10:39:18                                                                           17:14
This file is digitally signed by PS
to HMJ Sanjeev Sachdeva.
                                                                        versus

                                            GOVERNMENT OF NCT OF DELHI AND ANR..... Respondent
                                                        Through  Ms. Saumya Tandon, Advocate for R-
                                                                 1.
                                                                 Mr. Bhupendra Pratap Singh and
                                                                 Mr. Abhishek Singh, Advocate for R-
                                                                 2.

                                            CORAM:
                                            HON'BLE MR. JUSTICE SANJEEV SACHDEVA

                                                                                  ORDER

% 25.02.2022

1. The hearing was conducted through video conferencing.

2. Learned counsel appearing for NDMC submits that a preliminary inspection of the property is scheduled by the engineers of the IIT on 26.02.2022 at 10 A.M. He prays for an adjournment.

3. At request, re-notify on 14.03.2022.

4. Copy of the order be uploaded on the High Court website and be also forwarded to learned counsels through e-mail by the Court Master.

SANJEEV SACHDEVA, J FEBRUARY 25, 2022 NA Digitally Signed Signature Not Verified By:JUSTICE SANJEEV Digitally Signed By:KUNAL SACHDEVA MAGGU W.P.(C) 8977-2021 & connected matters Signing Date:26.02.2022 4 Signing Date:27.02.2022 10:39:18 17:14 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.