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[Cites 0, Cited by 0] [Section 61(3)] [Section 61] [Entire Act]

Union of India - Subsection

Section 61(3)(b) in Aircraft Rules, 1937

(b)Category B1, classified into the following sub-categories: -
(i)B1.1 Aeroplanes Turbine;
(ii)B1.2 Aeroplanes Piston;
(iii)B1.3 Helicopters Turbine;
(iv)B1.4 Helicopters Piston.