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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 25(1)(a) in Securities And Exchange Board Of India (Venture Capital Funds) Regulations, 1996

(a)to ensure that the books of account, records and documents are being maintained by the venture capital fund in the manner specified in these regulations;