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[Cites 0, Cited by 0] [Section 176] [Entire Act]

State of Uttar Pradesh - Subsection

Section 176(b) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(b)In case, compressed air is used for excavation or tunneling work the technical details and drawings of all man locks and medical locks with name and address of all medical officers as appointed for such excavation or tunneling work shall be sent to the Chief Inspector and Inspector of concerned region.