Section 9(1)(c) in The Goa, Daman and Diu Registration of Tourist Trade Act, 1982

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State of Goa - Subsection

Section 9(1)(c) in The Goa, Daman and Diu Registration of Tourist Trade Act, 1982

(c)if the name of the hotel-keeper has been removed from the register under clause (c) or clause (d) of section 10 and three months have not elapsed since the date of removal;

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State of Goa - Subsection

Section 9(1)(c) in The Goa, Daman and Diu Registration of Tourist Trade Act, 1982