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Allahabad High Court

Ex Constable (G.D.) Virendra Pratap ... vs Union Of India Ministry Of Home Affairs ... on 8 March, 2011

Author: V.K. Shukla

Bench: V.K. Shukla





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 12749 of 2011
 

 
Petitioner :- Ex Constable (G.D.) Virendra Pratap Yadav
 
Respondent :- Union Of India Ministry Of Home Affairs And Others
 
Petitioner Counsel :- Satya Prakash Pandey
 
Respondent Counsel :- C. S. C.,A.S.G.I.(2011/167)
 

 
Hon'ble V.K. Shukla,J.
 

Put up this case day after tomorrow as fresh case,  before another Bench, after taking nomination from Hon'ble the Chief Justice.

Order Date :- 8.3.2011 SRY