Section 89(1)(a) in The Indian Port Health Rules, 1955

[Cites 0, Cited by 0] [Section 89(1)] [Section 89] [Entire Act]

Union of India - Subsection

Section 89(1)(a) in The Indian Port Health Rules, 1955

(a)any medical examination provided for in these Rules or any supplementary examination, bacteriological or otherwise which may be required to ascertain the state of health of the person examined; and

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Union of India - Subsection

Section 89(1)(a) in The Indian Port Health Rules, 1955