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[Cites 0, Cited by 0] [Section 71(2)] [Section 71] [Entire Act]

State of Telangana - Subsection

Section 71(2)(iv) in Telangana Goods and Services Tax Act, 2017

(iv)cost audit report, if any, under section 148 of the Companies Act, 2013 (18 of 2013);