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[Cites 0, Cited by 0] [Section 207] [Entire Act]

Union of India - Subsection

Section 207(207) in The Railway Protection Force Rules, 1987

207.1Subject to the provision of rule 162.2 every person sentenced under this Act toimprisonment may be dismissed form the Force and shall further be liable toforfeiture of any medals and decorations received by him.