Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jammu-Kashmir - Section

Section 120 in Jammu and Kashmir Forest (Protection) Force Rules, 2012

120. Authority to fix nature and scale of armament.

- The armament of the Force shall be fixed by the orders of the Government in consultation with the Home Department without which no changes in the nature and amount of such armament may be made.