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State of Rajasthan - Section

Section 138 in Rajasthan Panchayati Raj Rules, 1996

138. Maintenance of properties.

- It shall be duty of a Panchayati Raj Institution concerned to keep all properties referred in Rule 136 in proper condition and shall arrange for their essential repair or white washing when the same is considered necessary. Special efforts shall be made to keep all school buildings safe and free from danger.