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[Cites 0, Cited by 0] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(h) in AADHAAR (AUTHENTICATION AND OFFLINE VERIFICATION) REGULATIONS, 2021

(h)ensure that all infrastructure and operations including systems, processes, devices, software and biometricinfrastructure, security, and other related aspects, are in compliance with the standards and specificationsas may specified by the Authority for this purpose;