Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 81 in The Orissa Urban Police Act, 2003 81. Drunkenness in a street, etc. - No person shall be so drunk as to be incapable of taking care of himself in a street or place of public resort.
