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[Cites 0, Cited by 0] [Section 83(4)] [Section 83] [Entire Act]

State of Jharkhand - Subsection

Section 83(4)(viii) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(viii)rehabilitation of children in special circumstances including children released from militant groups and adult groups and those covered under JJ Act and;