Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] Union of India - Subsection Section 12(7) in The Passports Rules, 1980 (7)[ The passport for Haj pilgrims shall be valid for a period of eight months from the date of issue.] [ Inserted by G.S.R. 390 (E), dated 4.6.2009 (w.e.f. 5.6.2009).]
