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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Assam - Subsection

Section 12(b) in Assam Ganja and Bhang Prohibition Act, 1958

(b)detain, search and arrest any person whom he his reason to believe to have committed an offence against this Act relating to such ganja, bhang, material, utensil, implement or apparatus.