Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38(9)] [Section 38] [Entire Act] State of Andhra Pradesh - Subsection Section 38(9)(g) in Andhra Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2003 (g)shall in view utilisation of funds, activities and implementation of programmes in the Homes.