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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Maharashtra - Subsection

Section 25(1) in The Shree Shanaishwar Devasthan Trust (Shingnapur) Act, 2018

(1)The Devasthan Trust, shall have its own Fund to be called "Shree Shanaishwar Devasthan Trust Fund" which shall vest in the Lord Shani.