Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 64B(1)] [Section 64B] [Entire Act]

State of Karnataka - Subsection

Section 64B(1)(ii) in Karnataka Agricultural Produce Marketing Act 1966

(ii)contributions collected through market committees towards floor price scheme under section 63(2)(a)(xiii);