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[Cites 0, Cited by 3] [Entire Act]

State of Kerala - Section

Section 18 in Kerala Land Conservancy Act, 1957

18. Petition of appeal or application for revision to be accompanied by the decision or order appealed against or sought to be revised.

- Every petition of appeal or application for revision under this Act shall be accompanied by the decision or order appealed against or sought to be revised or by an authenticated copy of the same.] [Added by Act 11 of 1971.]