Calcutta High Court
Pranab Kumar Roy vs United Bank Of India And Ors on 4 March, 2014
Author: Sambuddha Chakrabarti
Bench: Sambuddha Chakrabarti
ORDER SHEET
WP No. 416 of 2013
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
PRANAB KUMAR ROY Petitioner
Versus
UNITED BANK OF INDIA AND ORS. Respondents
BEFORE:
The Hon'ble JUSTICE Dr. SAMBUDDHA CHAKRABARTI Date : 4th March, 2014.
For Petitioner : Mr. Swapan Kumar Dutta, Advocate For Respondents : Mr. R. N. Majumdar, Advocate Mr. Sourav Chakraborty, Advocate Mr. S. Bhattacharya, Advocate The Court : Heard Mr. Dutta for the petitioner. Hearing is not concluded. Let this matter appear on March 14, 2014 at 2.00 P.M. as "Heard in part".
(Dr. SAMBUDDHA CHAKRABARTI, J.) msen