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[Cites 0, Cited by 0] [Section 95] [Entire Act]

Union of India - Subsection

Section 95(14) in The Coal Mines Regulations, 2011

(14)Where there are serious practical difficulties in providing manholes of the interval and the dimension specified in sub-regulations (12) and (13), the Regional Inspector may, by an order in writing and subject to such conditions as he may specify therein, permit manholes to be at greater intervals or of other dimensions.