Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax I vs Raj Kumar Agarwal on 24 April, 2023
Bench: Krishna Murari, Sanjay Kumar
ITEM NO.25 COURT NO.13 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 12464/2023
(Arising out of impugned final judgment and order dated 06-07-2022
in ITAD No. 26/2022 passed by the High Court Of Judicature At
Allahabad)
PR. COMMISSIONER OF INCOME TAX I Petitioner(s)
VERSUS
RAJ KUMAR AGARWAL Respondent(s)
(FOR ADMISSION and I.R. and IA No.69505/2023-CONDONATION OF DELAY
IN FILING )
Date : 24-04-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KRISHNA MURARI
HON'BLE MR. JUSTICE SANJAY KUMAR
For Petitioner(s)
Mr. Balbir Singh, A.S.G.
Mrs. Anuradha Mishra, Adv.
Mr. Shashank Bajpai, Adv.
Mr. Udai Khanna, Adv.
Mr. Rupender Singhmar, Adv.
Mr. Anirudh Bhat, Adv.
Mr. Raj Bahadur Yadav, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
This special leave petition is reported to be barred by 170 days. The explanation submitted is not convincing, therefore, the Special Leave Petition is dismissed on the ground of limitation.
Signature Not Verified
Pending application(s), if any, stand disposed of.
Digitally signed by GEETA AHUJA Date: 2023.04.27 (SONIA GULATI) 11:13:42 IST Reason: (BEENA JOLLY) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)