Section 12(1)(a) in The West Bengal Private Forests Act, 1948.

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State of West Bengal - Subsection

Section 12(1)(a) in The West Bengal Private Forests Act, 1948.

(a)held under a lease granted by the "owner of such forest or land before the date of publication of such notification, and such lease comprises not only the areas included in such forest or land but also other areas, or

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State of West Bengal - Subsection

Section 12(1)(a) in The West Bengal Private Forests Act, 1948.