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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Haryana - Subsection

Section 22(2)(f) in The Haryana Cattle Fairs Act, 1970

(f)the forum and manner in which, the payment of fee on which and the authority by which licences referred to in sub-section (2) of Section 10 shall be issued.