Kerala High Court
Unknown vs For on 8 March, 2021
Author: N.Nagaresh
Bench: N.Nagaresh
WP(C) 3327/2021 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
Present:
THE HONOURABLE MR.JUSTICE N.NAGARESH
Monday,the 8th day of March 2021/17th Phalguna, 1942
WP(C) No.3327/2021(M)
For
PETITIONER
information purpose only
M/S.SHREYAS MARKETING,
HAVING ITS OFFICE AT 39/582B, "SUDHARMA", MONASTERY ROAD,
ERNAKULAM PIN 682 011, ERNAKULAM VILLAGE, KANAYANNUR
TALUK, ERNAKULAM DISTRICT, REPRESENTED BY
ITS MANAGING PARTNER D. ANAND KUMAR PAI, AGED 57 YEARS,
SON OF SHRI.M.DAMODARA PAI.
RESPONDENTS
1. MICRO AND SMALL ENTERPRISES FACILITATION COUNCIL,
MSEFC BANGALORE, DIRECTORATE OF MICRO,
SMALL AND MEDIUM ENTERPRISES, 49, KHANIJA BHAVAN,
SOUTH BLOCK, GROUND FLOOR, RACE COURSE ROAD, BENGALURU,
KARNATAKA, PIN:- 560 001, REPRESENTED BY ITS CHAIRPERSON.
2. LATTUPALLI VINAY REDDY,
FLAT NO.28/1A, DODDAKALLASANDRA, KANAKAPURA ROAD,
NEAR KUMARANS SCHOOL, DODDAKALLASANDRA BLOCK, BANGALORE,
BENGALURU URBAN, KARNATAKA 560 003.
Writ Petition (civil) praying inter alia that in the circumstances stated in the
affidavit filed along with the WP(C) the High Court be pleased to stay all further
proceedings pursuant to Exhibit P1, pending disposal of the writ petition.
This petition coming on for orders upon perusing the petition and the affidavit
filed in support of WP(C) and this Court's order dated 09.02.2021 and upon
hearing the arguments of M/S N.K.SUBRAMANIAN and M.RISHIKESH SHENOY,
Advocates for the petitioner, the court passed the following.
ORDER
Interim order is extended by one month. 08-03-2021 Sd/-
N.NAGARESH,JUDGE /true copy/ Sd/-
WP(C) 3327/2021 2/2ASSISTANT REGISTRAR For information purpose only