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State of Bihar - Section

Section 47 in Bihar Board's Miscellaneous Rules, 1958

47. Inspection of institution.

- On inspecting institutions which keep visitors or inspection books, the Collector will, of course, record his remarks therein, but may insert in his diary a few notes as to the general condition of the institution, whenever necessary. In the case of institutions which do not keep visitor's books a fuller report should be given.