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[Cites 0, Cited by 0] [Section 430(2)] [Section 430] [Entire Act]

State of Tamilnadu - Subsection

Section 430(2)(f) in The Coimbatore City Municipal Corporation Act, 1981

(f)regulate the sharing between local authorities including cantonments in the State of Tamil Nadu of the proceeds of the profession tax, tax on carriage and animals, tax on carts, arid other taxes or income levied or obtained under this or any other Act;