Kerala High Court
Sabu Joseph vs State Of Kerala on 12 January, 2024
Author: Bechu Kurian Thomas
Bench: Bechu Kurian Thomas
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
Friday, the 12th day of January 2024 / 22nd Pousha, 1945
CRL.MC NO. 298 OF 2024
CRIME NO.496/2022 OF KILIKOLLOOR POLICE STATION, KOLLAM
CC 1503/2023 OF JUDICIAL MAGISTRATE OF FIRST CLASS -I, KOLLAM
PETITIONER(S)/ACCUSED NOS 1 TO 4:
1. SABU JOSEPH, AGED 49 YEARS, S/O.JOSEPH, POORNIMA, BLOCK -16, NO.409,
II FLOOR, ELITE APARTMENT, ELECTRONIC CITY, BANGALORE, KARNATAKA,
PIN - 560002
2. ANJU ANIL, AGED 28 YEARS, D/O ANIL K.A., KUZHIVELILTHITTA, EROOR
P.O, TRIPUNITHURA, ERNAKULAM, PIN - 682306
3. JITHIN, AGED 36 YEARS, S/O GEORGE, NO.43 GROUND FLOOR, 9TH CROSS
ROAD, EJIPURA, VIVEK NAGAR, BANGALURU, KARNATAKA, PIN - 560047
4. PALLAVI, AGED 31 YEARS, D/O RAJU, MURAMMANA COLONY, NO.2919, HUNSUR
TOWN, KALKUNIKE P.O, MISURU, KARNATAKA, PIN - 571105
RESPONDENT(S)/STATE & DEFACTO COMPLAINANT:
1. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF
KERALA, ERNAKULAM, PIN - 682031
2. STATION HOUSE OFFICER, KILIKOLLOOR POLICE STATION, KOLLAM DISTRICT,
PIN - 691004
3. VIPIN, AGED 29 YEARS, S/O VIJAYAKUMAR, V.G BHAVAN, MEENAPPARA,
KALLAMBALAM, THIRUVANANTHAPURAM, PIN - 695605
This Criminal Misc. case coming on for orders, upon persuing the
petition and upon hearing the arguments of M/S.S.ABHILASH, K.SIJU & ANJANA
KANNATH, Advocates for the petitioners and of PUBLIC PROSECUTOR for R1 &
R2, the court passed the following:
BECHU KURIAN THOMAS, J.
===========================
Crl.M.C. No. 298 of 2024
===========================
Dated this the 12th day of January, 2024
ORDER
Learned Public Prosecutor shall instruct the SHO to ascertain the veracity of the affidavit and the alleged settlement as well as the antecedents of the petitioners.
Post on 29.01.2024.
Sd/-
BECHU KURIAN THOMAS JUDGE LU