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State of Rajasthan - Section

Section 005 in Marble Policy, 2002

005.

[In exercise of the powers conferred by Rule 65A of the Rajasthan Minor Mineral Concession Rules, 1986, the State Government in the interest of mineral development, hereby Notification the procedures for grant of prospecting licence and mining lease/quarry licence for marble (including serpentine/green etc.) as under, namely] [G.S.R. 108; Notification No. F. 15(20)Khan/Grade-11/94, dated 1-3-2002 -Publihedin Rajasthan Gazette- 4(Ga)(1)-dated 1-3-2002, page 185 (1 to 70).]: