Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] NCT Delhi - Subsection Section 2(d) in The Delhi Water Board Act, 1998 (d)"Central Ground Water Authority" means the Central Ground Water Authority constituted under section 3 (3) of the Environment (Protection) Act, 1986 (29 of 1986);
