Section 13(3)(ii) in Customs Tariff (Identification, Assessment and collection of countervailing Duty on Subsidized Articles and for Determination of Injury) Rules, 1995

[Cites 0, Cited by 0] [Section 13(3)] [Section 13] [Entire Act]

(ii)the subsidised imports are causing injury to the producers of almost all of the production within such market.

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