Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Bihar - Subsection Section 14(5) in Bihar State Regulation of Cold Storage Licensing Rules, 1993 (5)The applicant shall submit the torn or defaced or illegible licence alongwith the application for issue of duplicate licence to the Licensing Authority.
