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State of Goa - Section

Section 34 in The Goa, Daman and Diu Public Health Act, 1985

34. New houses to be provided with sanitary conveniences.

- If in any local area any building intended for human habitation is constructed or is reconstructed after being pulled down to or below the ground floor, the owner thereof shall provide such sanitary conveniences and in such positions as the Health Officer may, by notice, require.