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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Tamilnadu - Subsection

Section 22(2) in Periyar University Act, 1997

(2)One-third of the total strength of the members of the Senate shall be the quorum required for a meeting of the Senate:Provided that such quorum shall not be required at a convocation of the University, or a meeting of the Senate, held for the purpose of conferring degrees, titles, diplomas or other academic distinctions.