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Allahabad High Court

Commissioner Of Income Tax-I U.P. ... vs Shri Anil Kumar Goel Prop. Goel Electric ... on 6 July, 2010

Author: Devi Prasad Singh

Bench: Devi Prasad Singh

Court No. - 27

Case :- INCOME TAX APPEAL No. - 174 of 2006

Petitioner :- Commissioner Of Income Tax-I U.P. Lucknow
Respondent :- Shri Anil Kumar Goel Prop. Goel Electric Works Lucknow
Petitioner Counsel :- Sanjieva Shankhehar

Hon'ble Devi Prasad Singh,J.

Hon'ble Dr. Satish Chandra J. A week's time is allowed to file the process. List on 12th August, 2010. Order Date :- 6.7.2010 VB/-