Allahabad High Court
Commissioner Of Income Tax-I U.P. ... vs Shri Anil Kumar Goel Prop. Goel Electric ... on 6 July, 2010
Author: Devi Prasad Singh
Bench: Devi Prasad Singh
Court No. - 27 Case :- INCOME TAX APPEAL No. - 174 of 2006 Petitioner :- Commissioner Of Income Tax-I U.P. Lucknow Respondent :- Shri Anil Kumar Goel Prop. Goel Electric Works Lucknow Petitioner Counsel :- Sanjieva Shankhehar Hon'ble Devi Prasad Singh,J.
Hon'ble Dr. Satish Chandra J. A week's time is allowed to file the process. List on 12th August, 2010. Order Date :- 6.7.2010 VB/-