Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] Union of India - Section Section 111 in The Multi-State Co-Operative Societies Act, 2002 111. Minutes to be evidence.— Minutes of meetings kept in accordance with the provision of section 110 shall be evidence of the proceedings recorded therein.
