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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(g) in National Rural Employment Guarantee Scheme - AP Social Audit Rules, 2008

(g)"Implementing Agency" includes any department of the Central Government or State Government, Zilla Parishad, Panchayat at intermediate level, Gram Panchayat or any local authority or Government or authorized by the Central Government or the State Government-to undertake the "implementation" of any work taken up under the NREGS