Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Entire Act]

State of Punjab - Section

Section 75 in Punjab Gram Panchayat Act, 1952

75. Stay of proceedings.- The 2[Chief Judicial Magistrate] or the District Judge or the Collector, as the may be, on an application for transfer, order 3[a] Panchayat to stay the proceedings pending before it and on receipt of such order the 1* * Panchayat shall stay the proceedings.