Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 27] [Entire Act] Bombay Presidency - Subsection Section 27(2) in The Bombay University Act, 1974 (2)No Faculty shall be constituted, divided, combined or abolished, except after consulting the Academic Council and as prescribed by the Statutes.
