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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(u) in The Madhav University, Pindwara (Sirohi) Act, 2014

(u)"Sponsoring Body" means the Manav Bharti Charitable Trust, Lado, Post Office Sultanpur, Kumarhatti, Solan (Himachal Pradesh), a Trust registered under the Indian Trusts Act, 1882 (Central Act No. 2 of 1882) at Registration No. 1227/2006, dated 2.11.2006 in the office of the Sub-Registrar, Solan (Himachal Pradesh);