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State of Punjab - Section

Section 26 in The Punjab Minor Mineral Concession Rules, 1964

26. To supply minerals to consumers. - The Contractor/Contractors shall supply to consumers or allow them to excavate building stones, lime stone, kankar and bajri at the rates specified in the third schedule appended to the Punjab Minor Mineral Concession Rules, 1964 for their bona fide personal use or for the construction of buildings meant for charitable or philanthropic purposes.