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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Haryana - Subsection

Section 30(7) in Haryana Rural Employment Guarantee Scheme, 2007

(7)All works proposed to be dovetailed with State and/or other Schemes shall be included in the perspective plan. In that case the material component shall be met fully from those Schemes and the wage component involving unskilled labour from the National Rural Employment Guarantee Scheme fund, thus enabling creation of further assets with the extra funds thus made available.