Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63] [Entire Act] State of Karnataka - Subsection Section 63(d) in Karnataka Panchayat Raj Act, 1993 (d)[***] [Omitted by Act 37 of 2003 w.e.f. 1.10.2003.] divert, discontinue or close any road or bridge; and
